Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(f) in The Tobacco Board, Rules, 1976 (f)"Section" means a section of the Act;(fa)[ "Government" means the Central Government;] [Inserted by Notification No. G.S.R. 666 (E), dated 5.7.2016 (w.e.f. 1.1.1976).]
