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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(h) in Rules of the High Court of Judicature for Rajasthan, 1952

(h)[ to dispose of applications striking out or adding party.] [Added by Notification No. G.S.R. 78, dated 16-8-1976; published in Rajasthan Gazette part IV-C, dated 2-9-76, p. 80.]