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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(2)(a) in The West Bengal Labour Welfare Fund Act, 1974

(a)for the first three months at one per cent, of the said amount for each complete month after the last date by which he should have paid it according to the notice, and