Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Madhya Pradesh - Subsection Section 25(9) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974 (9)Any machan or pit constructed for the purpose of hunting shall immediately be dismantled or filled on the completion of hunting.
