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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(b) in The Energy Conservation (Energy Consumption Norms and Standards for Designated Consumers, Form, Time within which, and Manner of Preparation and Implementation of Scheme, Procedure for issue or purchase of Energy Saving Certificate and Value of Per Metric Tonne of Oil Equivalent of Energy Consumed) Rules, 2012

(b)production units: - Specific energy consumption is the ratio of kilo gram of oil equivalent (KgOE) to the number of equivalent units produced and shall be taken in terms of KgOE /number of equivalent units produced and shall be expressed in the following formula, namely: -