Section 71 in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019
71. Special Provisions relating to NLC India Limited.
- The tariff of the existing generating stations of NLC India Ltd, namely, TPS-I and TPS-II (Stage I II) and TPS-I (Expansion), whose tariff for the tariff periods 2004-09, 2009-14 and 2014-19 has been determined by following the Net Fixed Assets approach, shall continue to be determined by adopting Net Fixed Assets approach.
