Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Goa - Subsection Section 13(1) in The First Statutes of Indian Institute of Technology Goa, 2017 (1)The Board, in the interest of smooth functioning of the Institute, shall have the power to create one or more posts of Deputy Director.
