Delhi High Court - Orders
Vijay Kumar Pandey And Anr vs Union Of India And Ors on 21 April, 2022
Author: Vipin Sanghi
Bench: Navin Chawla, Vipin Sanghi
$~21.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4452/2019 and C.M. No. 45957/2019
VIJAY KUMAR PANDEY AND ANR. ..... Petitioners
Through:
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Vierat K. Anand, Ms. Srishty
Kant, Mr. Kumar Shashank, Mr.
Harish Nadda, Mr. Vikalp Singh, Mr.
Rishab Singh, Ms. Saumya Bajpai,
and Ms. Srishti Bajpai, Advocates for
respondent Nos. 4 to 6.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 21.04.2022 List on 28.11.2022.
VIPIN SANGHI, ACJ NAVIN CHAWLA, J APRIL 21, 2022 aks Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:25.04.2022 18:45:49