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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Maharashtra - Subsection

Section 25(1) in The Maharashtra Borstal Schools Rules, 1965

(1)Every inmate on promotion to Grade I shall be given the following facilities, namely :-
(a)to play in the school matches on outside play grounds;
(b)to accompany members of the staff on route marches;
(c)to write one letter at the Government's cost, and two at his own cost every month:
(d)to have one interview with his relatives and friends, every fortnight.