Section 1112 in Rules under the United Provinces Excise Act, 1910
1112. Specific gravity to be determined by the officer-in-charge.
- The quantity of the fruit juice placed in each fermenting vessel, the bulk of the fermented must therein add the original and final gravities shall be ascertained by the officer-in-charge. For the first two items he may rely on the figures furnished by the vintner. No fermented must shall be taken out of the vintnery or brought in from outside.
