Delhi High Court - Orders
Amit Sahni vs Union Of India Through Ministry Of Home ... on 26 February, 2020
$~16 to 18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7794/2018
AMIT SAHNI ..... Petitioner
versus
UNION OF INDIA THROUGH MINISTRY OF HOME AFFAIRS
..... Respondent
+ W.P.(C) 12067/2018 & CM APPL. 5555/2019
AMIT SAHNI ..... Petitioner
versus
UNION OF INDIA AND ORS. ..... Respondents
+ W.P.(C) 6666/2019 & CM APPL. 34729/2019
AMIT SAHNI ..... Petitioner
versus
GOVT. OF NCT, DELHI AND ANR. ..... Respondents
Present: Mr. Amit Sahni with Mr. Anshul Bajaj, Mr. Sonali Tiwari, Mr.
Jasman Singh Sethi, Advs. for Petitioner.
Mr. Sanjoy Ghose, ASC GNCTD for R- GNCTD.
Mr. Zoheb Hossain, Adv. for R-2.
Mr. Chirag Madan with Ms. Raleen Sabharwal, Mr. Sai
Krishna Kumar, Mr. Chetan Sharma, Advs. for R-4.
Mr. Anurag Ahluwalia, CGSC for R- UOI.
Signature Not Verified
Digitally Signed By:PANKAJ
KUMAR
Location:
Signing Date:29.02.2020 14:13
ORDER
% 26.02.2020 The Hon'ble Division Bench-I (Coram: Hon'ble the Chief Justice and HMJ C. Hari Shankar) could not assemble today.
List on 08.05.2020.
BY ORDER (COURT MASTER) FEBRUARY 26, 2020 kks Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:29.02.2020 14:13