Section 8(1)(a) in Jammu and Kashmir Kahcharai Act, 1994

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State of Jammu-Kashmir - Subsection

Section 8(1)(a) in Jammu and Kashmir Kahcharai Act, 1994

(a)"A rates" in respect of

(i)livestock other than goats which graze within the limits of a village whether moving for grazing during summer to recognized Bahaks or not;

(ii)goats which do not move for browsing beyond the limits of their village;