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Supreme Court - Daily Orders

The Pr. Commissioner Of Income Tax 1, ... vs Hsbc Software Development (India) Pvt ... on 24 March, 2022

     ITEM NO.26                         REGISTRAR COURT. 1                SECTION IX

                                    S U P R E M E C O U R T O F           I N D I A
                                            RECORD OF PROCEEDINGS

                                  BEFORE THE REGISTRAR SH. AVANI PAL SINGH

     Petition(s) for Special Leave to Appeal (C)                      No(s).     21475/2019

     THE PR. COMMISSIONER OF INCOME TAX 1, PUNE & ORS.                         Petitioner(s)

                                                       VERSUS

     HSBC SOFTWARE DEVELOPMENT (INDIA) PVT LTD                                 Respondent(s)

     (Only SLP (C) No. 14451/2021 to be listed before the Ld. Registrar
     Court. )
     WITH
     SLP(C) No. 14451/2021 (III)


     Date : 24-03-2022 This petition was called on for hearing today.


     For Petitioner(s)
                                          Mr. Ashok Kumar, Adv.
                                          Mr. Raj Bahadur Yadav, AOR

     For Respondent(s)
                                          Mr. Rustom B. Hathikhanawala, AOR

                            UPON hearing the counsel, the Court made the following
                                                 O R D E R
SLP(C) No. 14451/2021

Ld. counsel for the petitioner prays for and is granted two weeks’ time, as final opportunity, to take fresh steps and file fresh particulars in respect of unserved sole respondent.

List on 6.5.2022.

Signature Not Verified Digitally signed by Indu Marwah Date: 2022.03.26 11:44:51 IST Reason:

AVANI PAL SINGH Registrar