Madras High Court
M.Kavya vs University Grants Commission on 18 October, 2022
Author: N. Sathish Kumar
Bench: N. Sathish Kumar
W.P.No.24589 of 2015
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 18.10.2022
CORAM:
THE HONOURABLE MR.JUSTICE N. SATHISH KUMAR
W.P.No.24589 of 2015
&
M.P.No.1 of 2015
1.M.Kavya
2.Vidya T Appukuttan ... Petitioners
Vs.
1. University Grants Commission
Rep. by its Chairman New Delhi.
2 Prof.Chandra Krishnamoorthy
The Vice Chancellor Pondicherry University
Puducherry.
3 The Pondicherry University
Rep. by its Deputy Registrar (ADMN)
Puducherry.
4 Sexual Harassment Prevention
Committee (SHPC) Rep. by its Chairperson
Pondicherry University Puducherry. ... Respondents
________
https://www.mhc.tn.gov.in/judis
Page 1 of 4
W.P.No.24589 of 2015
PRAYER: Writ petition filed under Article 226 of the Constitution of India
praying to issue a Writ of Declaration declaring the letter No. Ref.
No.PU/ESTT/NT-3/SHPC/ 2014-15/30 dated 16.4.2015 issued by the 3rd
respondent calling upon the petitioners for an enquiry by the 4th respondent
read with all further proceedings thereon is illegal and unconstitutional and
consequently direct the 1st respondent to conduct an enquiry into the
petitioners complaint dated 30.9.2013.
For Petitioners : Mr.Stalin Abhimanyu
For Respondents : Mr.P.R.Gopinath,Standing Counsel
for UGC for R1
Mr.M.Ravi Standing Counsel
for R2 to 4
ORDER
When the case was taken up for hearing, the learned counsel appearing for the petitioner submitted that the matter has become infructuous and she had also made an endorsement to that effect.
________ https://www.mhc.tn.gov.in/judis Page 2 of 4 W.P.No.24589 of 2015 Recording the submissions of the learned counsel for the petitioner and the endorsement made, this Writ Petition is dismissed as infructuous. No Costs. Consequently, connected miscellaneous petition is closed.
18.10.2022 kpr Internet:Yes Speaking/Non speaking order To
1. The Chairman University Grants Commission New Delhi.
2.Prof.Chandra Krishnamoorthy The Vice Chancellor Pondicherry University Puducherry.
3.The Deputy Registrar (ADMN) The Pondicherry University Puducherry.
4, The Chairperson Sexual Harassment Prevention Committee (SHPC) Pondicherry University Puducherry.
________ https://www.mhc.tn.gov.in/judis Page 3 of 4 W.P.No.24589 of 2015 N. SATHISH KUMAR, J.
kpr W.P.No.24589 of 2015 & M.P.No.1 of 2015 18.10.2022 ________ https://www.mhc.tn.gov.in/judis Page 4 of 4