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State of Madhya Pradesh - Section

Section 4 in Madhya Pradesh Electricity Regulatory Commission (Conduct of Business) (Revision-I) Regulations, 2016

4. Language of the Commission.

(1)The proceedings of the Commission shall be conducted in Hindi or English.
(2)No petition, documents or other materials contained in any language other than Hindi or English shall be accepted by the Commission unless the same is accompanied by a translation thereof in Hindi or English.
(3)Any translation which is agreed to by the parties to the proceedings or which any of the parties may furnish with an authenticity certificate of the person, who had translated to Hindi or English, may be accepted by the Commission in appropriate cases as a true translation.
(4)The Commission may direct that the petition, documents or other materials in English be translated in Hindi or vice versa.