Rajasthan High Court - Jaipur
Ramesh Chand vs State (Home Department)Ors on 19 January, 2017
Author: Alok Sharma
Bench: Alok Sharma
1
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
AT JAIPUR BENCH
ORDER
S.B CIVIL WRIT PETITION NO. 7229/2015
Ramesh Chand S/o Shri Ram Pratap Nath, aged about 23 years, by
caste O.B.C., R/o Near Ramdwara, Chechat, Tehsil Ramganjmandi,
District Kota (Raj.)
...Petitioner
Versus
1. State of Rajasthan through its Home Secretary, Govt. Secretariat,
Jaipur (Raj.)
2. Director General of Police, Police Head Quarter, Jaipur (Raj.)
3. Superintendent of Police, Kota (Raj.)
...Respondents
Date of Order: January 19, 2017.
PRESENT
HON'BLE MR. JUSTICE ALOK SHARMA
Mr. N.K. Sharma, for the petitioner.
Dr. A.S. Khangarot, GC for respondent.
BY THE COURT:
Counsel for the petitioner has submitted and counsel for respondents Dr. A.S. Khangarot has not fairly disputed the fact that the issue in this writ petition is covered by the judgment of this court in the case of Madhav Singh Vs. Union of India and other connected matters decided on 8-12-2016.
Consequently this writ petition is disposed of in terms of 2 directions in the aforesaid cases. Hence, the petitioner shall file a detailed representation before the Superintendent of Police Kota for reconsideration of his case in view of the judgment dated 21-7- 2016, in the case of Avtar Singh Vs. Union of India [Special Leave Petition (C) No.20525/2011] decided by the Apex Court and in the case of Kamal Singh Meena Vs. Union of India [2016(3) WLC (Raj.) 687] decided by this court. Copies of the aforesaid judgments as also of the judgment of this court in Madhav Singh (supra) be submitted with the representation. The Superintendent of Police Kota is directed to decide the petitioner's representation by a reasoned and speaking order with reference to judgments in the aforesaid cases within a period of eight weeks of its receipt of the representation.
The petition stands disposed of accordingly.
(Alok Sharma), J.
arn/ 3 All corrections made in the order have been incorporated in the order being emailed.
Arun Kumar Sharma, Private Secretary.