Section 33(2)(a) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

(a)that the candidate is disqualified for being elected to fill the seat by or under the Act;

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