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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Haryana - Subsection

Section 22(2) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

(2)Such appeal shall be preferred within one month of passing of the order and after paying 50% of the penalty imposed. The proof of the payment of the said 50% must be attached with the appeal.