Himachal Pradesh High Court
Hpsebl vs . Tilak Raj on 7 July, 2023
Bench: Tarlok Singh Chauhan, Satyen Vaidya
HPSEBL vs. Tilak Raj .
CMP(M) No. 320/2023 7.7.2023 Present: Ms. Sunita Sharma, Sr. Advocate with Mr. Dhananjay Sharma, Advocate, for the appellants/applicants.
Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Rakesh Chauhan, Advocate, for respondents /non-applicants No. 1 to 4.
CMP (M) No. 320/2023 Heard. For the reasons stated in the application, which is duly supported by an affidavit of Under Secretary (GE), HPSEBL, we find sufficient cause for condonation of delay that has crept up in filing of the appeal. Ordered accordingly. The application stands disposed of.
LPA No. /2023 Be registered. List for consideration on 24.7.2023.
(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge 7.7.2023 (pankaj) ::: Downloaded on - 12/07/2023 20:42:21 :::CIS