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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of West Bengal - Subsection

Section 76(2)(a) in West Bengal Municipal (Employees' Service) Rules, 2010

(a)Maternity leave may be granted to a permanent female primary teacher on full pay at the rate she was drawing at the time of taking leave for a maximum period of one hundred and thirty five days :