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[Cites 0, Cited by 1] [Section 31] [Entire Act]

State of Maharashtra - Subsection

Section 31(v) in Maharashtra Public Universities Act, 2016

(v)to create posts of university teachers and non-vacation academic staff from the funds of the university and from the funds received from other funding agencies, on the recommendation of the Academic Council, as and when required, and prescribe their qualifications, experience and pay-scales;