Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 35 in Tamil Nadu Dr. Ambedkar Law University Act, 1996

35. Constitution of other authorities.

- The Syndicate may constitute such other authorities of the University as may be necessary in the manner prescribed in the statutes.