Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(5) in The Rajasthan Legal Aid Rules, 1984 (5)The Headquarters of the Committee shall be at the seat of the High Court. The Committee may also sit and function at such place which may from time to time be decided by its Chairman.
