Supreme Court - Daily Orders
C.G.Holdings P.Ltd. vs Ramasamy Athappan . on 29 July, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.2 COURT NO.5 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 9-12/2012
(Arising out of impugned final judgment and order dated 05/08/2011
in OSA No. 2/2009 05/08/2011 in OSA No. 3/2009 05/08/2011 in OSA
No. 4/2009 05/08/2011 in OSA No. 5/2009 passed by the High Court Of
Madras)
C.G.HOLDINGS P.LTD. Petitioner(s)
VERSUS
RAMASAMY ATHAPPAN & ORS. Respondent(s)
(with interim relief and office report)
WITH
SLP(C) No. 7626-7629/2012
(With Office Report)
Date : 29/07/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s)
Mr. S. Gowthaman,Adv.
Mr. Gopal Jain, Sr. Adv.
Ms. Saman Ahsan, Adv.
Mr. Gaurav Juneja, Adv.
Mr. Aditya Ganju, Adv.
M/s. Khaitan & Co.,Adv.
For Respondent(s) Mr. C.A. Sundaram, Sr. Adv.
Mr. Shyam Divan, Sr. Adv.
Mr. J. Sivanandaraj, Adv.
Ms. Shalini Kaul, Adv.
Ms. Rohini Musa, Adv.
Mr. Senthil Jagadeesan, Adv.
Mr. Govind Manoharan, Adv.
Ms. Shruti Iyer, Adv.
Signature Not Verified
Mr. K.V. Vishwanathan, Sr. Adv.
Digitally signed by
DEEPAK MANSUKHANI
Date: 2016.07.29
Mr. Mahesh Agarwal, Adv.
Mr. Ankur Saigal, Adv.
16:25:45 IST
Reason:
Ms. Parul Shukla, Adv.
for Mr. E. C. Agrawala,Adv.
-2-
Mr. Aditya Vikram Bhat, Adv.
Mr. Satyajit Sarna, Adv.
Ms. Maitreyi Bhat, Adv.
Mr. Mayank Pande, Adv.
Mr. N. Ganpathy,Adv.
Mr. P. Parmeswaran,Adv.
Mr. Senthil Jagadeesan,Adv.
Mr. Ashok Kumar Juneja, Adv.
Mr. Chand Qureshi, Adv.
Mr. Vijendra Kasana, Adv.
Mr. Subhasish Bhowmick,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 12th August, 2016.
(DEEPAK MANSUKHANI) (RAJINDER KAUR) COURT MASTER COURT MASTER