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Supreme Court - Daily Orders

C.G.Holdings P.Ltd. vs Ramasamy Athappan . on 29 July, 2016

Bench: J. Chelameswar, Abhay Manohar Sapre

     ITEM NO.2                             COURT NO.5                 SECTION XII

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                 No(s).   9-12/2012

     (Arising out of impugned final judgment and order dated 05/08/2011
     in OSA No. 2/2009 05/08/2011 in OSA No. 3/2009 05/08/2011 in OSA
     No. 4/2009 05/08/2011 in OSA No. 5/2009 passed by the High Court Of
     Madras)

     C.G.HOLDINGS P.LTD.                                                 Petitioner(s)

                                                   VERSUS

     RAMASAMY ATHAPPAN & ORS.                                            Respondent(s)

     (with interim relief and office report)

     WITH
     SLP(C) No. 7626-7629/2012
     (With Office Report)

     Date : 29/07/2016 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE J. CHELAMESWAR
                         HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)
                                     Mr. S. Gowthaman,Adv.

                                     Mr. Gopal Jain, Sr. Adv.
                                     Ms. Saman Ahsan, Adv.
                                     Mr. Gaurav Juneja, Adv.
                                     Mr. Aditya Ganju, Adv.
                                     M/s. Khaitan & Co.,Adv.

     For Respondent(s)               Mr.   C.A. Sundaram, Sr. Adv.
                                     Mr.   Shyam Divan, Sr. Adv.
                                     Mr.   J. Sivanandaraj, Adv.
                                     Ms.   Shalini Kaul, Adv.
                                     Ms.   Rohini Musa, Adv.
                                     Mr.   Senthil Jagadeesan, Adv.
                                     Mr.   Govind Manoharan, Adv.
                                     Ms.   Shruti Iyer, Adv.

Signature Not Verified
                                     Mr.   K.V. Vishwanathan, Sr. Adv.
Digitally signed by
DEEPAK MANSUKHANI
Date: 2016.07.29
                                     Mr.   Mahesh Agarwal, Adv.
                                     Mr.   Ankur Saigal, Adv.
16:25:45 IST
Reason:


                                     Ms.   Parul Shukla, Adv.
                           for       Mr.   E. C. Agrawala,Adv.
                         -2-


              Mr.   Aditya Vikram Bhat, Adv.
              Mr.   Satyajit Sarna, Adv.
              Ms.   Maitreyi Bhat, Adv.
              Mr.   Mayank Pande, Adv.

              Mr. N. Ganpathy,Adv.

              Mr. P. Parmeswaran,Adv.

              Mr. Senthil Jagadeesan,Adv.

              Mr.   Ashok Kumar Juneja, Adv.
              Mr.   Chand Qureshi, Adv.
              Mr.   Vijendra Kasana, Adv.
              Mr.   Subhasish Bhowmick,Adv.

    UPON hearing the counsel the Court made the following
                        O R D E R

List the matters on 12th August, 2016.



(DEEPAK MANSUKHANI)                     (RAJINDER KAUR)
 COURT MASTER                           COURT MASTER