Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 4 in U.P. Zila Panchayats (Voting on Motions of Non-Confidence) Rules, 1966 4. Secrecy of ballot. - The Presiding Officer shall cause such arrangements to be made as will ensure the secrecy of the ballot.
