Madhya Pradesh High Court
Anil Prajapati vs The State Of Madhya Pradesh on 31 August, 2021
Author: Arun Kumar Sharma
Bench: Arun Kumar Sharma
1 CRR-2433-2020 The High Court Of Madhya Pradesh CRR-2433-2020 (ANIL PRAJAPATI Vs THE STATE OF MADHYA PRADESH) 3 Jabalpur, Dated : 31-08-2021 Heard through Video Conferencing. Shri D.K. Kaurab, Advocate for the applicant. Shri Neeraj Ashar, P.L. for the State. Case diary is not available. It be called for on the next date of hearing positively.
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(ARUN KUMAR SHARMA) JUDGE pn Signature Not Verified SAN Digitally signed by PANKAJ NAGLE Date: 2021.08.31 17:57:28 IST