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Gauhati High Court

Sunil Kumar Sethia And 8 Ors vs Narendra Kumar Sethia And Anr on 3 May, 2019

Author: Suman Shyam

Bench: Suman Shyam

                                                                  Page No.# 1/4

GAHC010086732019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : Crl.Pet. 435/2019

         1:SUNIL KUMAR SETHIA AND 8 ORS.
         S/O. SRI KAMAL CHAND JAIN (SETHIA), R/O. SLUICE GATE, RAJKAMAL
         BUILDING, SHANTIPUR, BHARALUMUKH, GUWAHATI-781009.

         2: MANOJ KUMAR SETHIA

          S/O. SRI KAMAL CHAND JAIN (SETHIA)
          R/O. SLUICE GATE
          RAJKAMAL BUILDING
          SHANTIPUR
          BHARALUMUKH
          GUWAHATI-781009.

         3: KAMAL CHAND JAIN (SETHIA)
          S/O. LT. RAJMAL SETHIA
          R/O. SLUICE GATE
          RAJKAMAL BUILDING
          SHANTIPUR
          BHARALUMUKH
          GUWAHATI-781009.

         4: KAMAL CHAND JAIN (SETHIA)

         S/O. LT. RAJMAL SETHI
         BEING KARTA OF M/S. KAMAL CHAND SUNIL KUMAR SETHIA (HUF)
         REP. BY ITS KARTA HAVING ITS OFFICE AND PRINCIPAL PLACE OF
         BUSINESS AT HOTEL RAJMAHAL
         P.O. AND P.S. PALTAN BAZAR
         A.T. ROAD
         GUWAHATI-781001
         DIST. KAMRUP (M)
         ASSAM. R/O. SLUICE GATE
         RAJKAMAL BUILDING
         SHANTIPUR
                                                         Page No.# 2/4

BHARALUMUKH
GUWAHATI-781009.

5: SMT. CHAINA DEVI SETHIA

W/O. SRI KAMAL CHAND JAIN (SETHIA)
R/O. SLUICE GATE
RAJKAMAL BUILDING
SHANTIPUR
BHARALUMUKH
GUWAHATI-781009.

6: SUNIL KUMAR SETHIA

S/O. SRI KAMAL CHAND JAIN (SETHIA) BEING KARTA OF M/S. SUNIL
KUMAR SETHIA AND SONS (HUF)
REP. BY ITS KARTA
HAVING ITS OFFICE AND PRINCIPAL PLACE OF BUSINESS AT HOTEL
RAJMAHAL
P.O. AND P.S. PALTAN BAZAR
A.T. ROAD
GUWAHATI-781001
DIST. KAMRUP (M)
ASSAM. R/O. SLUICE GATE
RAJKAMAL BUILDING
SHANTIPUR
BHARALUMUKH
GUWAHATI-781009.

7: MANOJ KUMAR SETHIA

S/O. SRI KAMAL CHAND JAIN (SETHIA) BEING KARTA OF M/S. SUNIL
KUMAR SETHIA AND SONS (HUF)
REP. BY ITS KARTA
HAVING ITS OFFICE AND PRINCIPAL PLACE OF BUSINESS AT HOTEL
RAJMAHAL
P.O. AND P.S. PALTAN BAZAR
A.T. ROAD
GUWAHATI-781001
DIST. KAMRUP (M)
ASSAM. R/O. SLUICE GATE
RAJKAMAL BUILDING
SHANTIPUR
BHARALUMUKH
GUWAHATI-781009.

8: M/S. K.S.S. FINANCIERS (P) LTD.
                                                                                  Page No.# 3/4

            A PRIVATE LTD. COMPANY HAVING ITS REGD. OFFICE AND PRINCIPAL
            PLACE OF BUSINESS AT HOTEL RAJMAHAL
            PALTAN BAZAR
            P.O. AND P.S. PALTAN BAZAR
            A.T. ROAD
            GUWAHATI-781001
            REP. BY ONE OF ITS DIRECTORS
            SRI KAMAL CHAND JAIN (SETHIA).

            9: M/S. DEEPAK ENTERPRISES (P) LTD.

            A PRIVATE LTD. COMPANY HAVING ITS REGD. OFFICE AND PRINCIPAL
            PLACE OF BUSINESS AT HOTEL RAJMAHAL
            PALTAN BAZAR
            P.O. AND P.S. PALTAN BAZAR
            A.T. ROAD
            GUWAHATI-781001
            REP. BY ONE OF ITS DIRECTORS
            SRI MANOJ KUMAR SETHIA

            VERSUS

            1:NARENDRA KUMAR SETHIA AND ANR.
            S/O. LT. RAJMAL SETHIA, 2ND FLOOR, CHAND MARKET, A.T. ROAD,
            PALTAN BAZAR, P.O. GUWAHATI-781001, DIST. KAMRUP (M), ASSAM.

            2:THE STATE OF ASSAM
             REP. BY PP
            ASSAM

Advocate for the Petitioner : MR. O P BHATI
Advocate for the Respondent : PP, ASSAM


                                    BEFORE
                       HONOURABLE MR. JUSTICE SUMAN SHYAM

                                             ORDER

Date : 03-05-2019 List this case before another Bench without me (Suman Shyam, J).

JUDGE Sukhamay Page No.# 4/4 Comparing Assistant