Gauhati High Court
Sunil Kumar Sethia And 8 Ors vs Narendra Kumar Sethia And Anr on 3 May, 2019
Author: Suman Shyam
Bench: Suman Shyam
Page No.# 1/4
GAHC010086732019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Crl.Pet. 435/2019
1:SUNIL KUMAR SETHIA AND 8 ORS.
S/O. SRI KAMAL CHAND JAIN (SETHIA), R/O. SLUICE GATE, RAJKAMAL
BUILDING, SHANTIPUR, BHARALUMUKH, GUWAHATI-781009.
2: MANOJ KUMAR SETHIA
S/O. SRI KAMAL CHAND JAIN (SETHIA)
R/O. SLUICE GATE
RAJKAMAL BUILDING
SHANTIPUR
BHARALUMUKH
GUWAHATI-781009.
3: KAMAL CHAND JAIN (SETHIA)
S/O. LT. RAJMAL SETHIA
R/O. SLUICE GATE
RAJKAMAL BUILDING
SHANTIPUR
BHARALUMUKH
GUWAHATI-781009.
4: KAMAL CHAND JAIN (SETHIA)
S/O. LT. RAJMAL SETHI
BEING KARTA OF M/S. KAMAL CHAND SUNIL KUMAR SETHIA (HUF)
REP. BY ITS KARTA HAVING ITS OFFICE AND PRINCIPAL PLACE OF
BUSINESS AT HOTEL RAJMAHAL
P.O. AND P.S. PALTAN BAZAR
A.T. ROAD
GUWAHATI-781001
DIST. KAMRUP (M)
ASSAM. R/O. SLUICE GATE
RAJKAMAL BUILDING
SHANTIPUR
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BHARALUMUKH
GUWAHATI-781009.
5: SMT. CHAINA DEVI SETHIA
W/O. SRI KAMAL CHAND JAIN (SETHIA)
R/O. SLUICE GATE
RAJKAMAL BUILDING
SHANTIPUR
BHARALUMUKH
GUWAHATI-781009.
6: SUNIL KUMAR SETHIA
S/O. SRI KAMAL CHAND JAIN (SETHIA) BEING KARTA OF M/S. SUNIL
KUMAR SETHIA AND SONS (HUF)
REP. BY ITS KARTA
HAVING ITS OFFICE AND PRINCIPAL PLACE OF BUSINESS AT HOTEL
RAJMAHAL
P.O. AND P.S. PALTAN BAZAR
A.T. ROAD
GUWAHATI-781001
DIST. KAMRUP (M)
ASSAM. R/O. SLUICE GATE
RAJKAMAL BUILDING
SHANTIPUR
BHARALUMUKH
GUWAHATI-781009.
7: MANOJ KUMAR SETHIA
S/O. SRI KAMAL CHAND JAIN (SETHIA) BEING KARTA OF M/S. SUNIL
KUMAR SETHIA AND SONS (HUF)
REP. BY ITS KARTA
HAVING ITS OFFICE AND PRINCIPAL PLACE OF BUSINESS AT HOTEL
RAJMAHAL
P.O. AND P.S. PALTAN BAZAR
A.T. ROAD
GUWAHATI-781001
DIST. KAMRUP (M)
ASSAM. R/O. SLUICE GATE
RAJKAMAL BUILDING
SHANTIPUR
BHARALUMUKH
GUWAHATI-781009.
8: M/S. K.S.S. FINANCIERS (P) LTD.
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A PRIVATE LTD. COMPANY HAVING ITS REGD. OFFICE AND PRINCIPAL
PLACE OF BUSINESS AT HOTEL RAJMAHAL
PALTAN BAZAR
P.O. AND P.S. PALTAN BAZAR
A.T. ROAD
GUWAHATI-781001
REP. BY ONE OF ITS DIRECTORS
SRI KAMAL CHAND JAIN (SETHIA).
9: M/S. DEEPAK ENTERPRISES (P) LTD.
A PRIVATE LTD. COMPANY HAVING ITS REGD. OFFICE AND PRINCIPAL
PLACE OF BUSINESS AT HOTEL RAJMAHAL
PALTAN BAZAR
P.O. AND P.S. PALTAN BAZAR
A.T. ROAD
GUWAHATI-781001
REP. BY ONE OF ITS DIRECTORS
SRI MANOJ KUMAR SETHIA
VERSUS
1:NARENDRA KUMAR SETHIA AND ANR.
S/O. LT. RAJMAL SETHIA, 2ND FLOOR, CHAND MARKET, A.T. ROAD,
PALTAN BAZAR, P.O. GUWAHATI-781001, DIST. KAMRUP (M), ASSAM.
2:THE STATE OF ASSAM
REP. BY PP
ASSAM
Advocate for the Petitioner : MR. O P BHATI
Advocate for the Respondent : PP, ASSAM
BEFORE
HONOURABLE MR. JUSTICE SUMAN SHYAM
ORDER
Date : 03-05-2019 List this case before another Bench without me (Suman Shyam, J).
JUDGE Sukhamay Page No.# 4/4 Comparing Assistant