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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Odisha - Subsection

Section 75(a) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(a)prepare a record of the proceedings at the meeting and sign it attesting with his initials every correction made therein; and also permit any Councillor present at the meeting to affix his signature to such record, if he expresses his desire to do so;