Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(2) in The Babasaheb Bhimrao Ambedkar University Act, 1994

(2)The constitution of the Academic Council, the term of office of its members and its powers and functions shall be prescribed by the Statutes: 9 Provided that representation shall be given to students also.