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State of Jharkhand - Section

Section 28 in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958

28.

An application under section 35 of the Act shall be presented by applicant or his duly authorised agent to the Director of Consolidation within 30 days of the order against which the application is directed. Copies of judgement and order in respect of which the application is preferred shall also be filed along with the application ]