Section 26(2)(b) in The Assam Health Establishments Act, 1993

[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Assam - Subsection

Section 26(2)(b) in The Assam Health Establishments Act, 1993

(b)the form in which-

(i)and application may be made for grant or renewal of a licence and a fee payable in respect thereof under sections 9 shall 11 ;

(ii)a licence may be granted for the health establishment under section 9 ;