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[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(3)(c) in The Multi-State Co-Operative Societies Rules, 2002

(c)if the address of such person is known to the Central Registrar or other authorised person by sending it to him by registered post acknowledgment due; or