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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(iv) in The Displaced Persons (Verification of Claims) Supplementary Rules, 1954

(iv)"legal representative" means a person who in law represents the estate of a deceased claimant, or on whom such estate devolves on the death of the claimant;