Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3)(e) in The Digital Signature (End entity) Rules, 2015

(e)construct the signature element that includes signed info, items of information, key info with x 509 certificate element and signature value and the x509 certificate element shall carry the signatory's x 509 public key certificate.