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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(4) in The Tamil Nadu Urban Local Bodies permission for Erection of Digital Banners and Placards) Rules, 2011

(4)Every Application in Form-I shall also be accompanied by a challan showing the payment of requisite permission fee and deposit amount, as specified in Rule 4.