Section 6(8) in Gujarat Electricity Regulatory Commission (Establishment of Forum for Redressal of Grievances of the Consumers) Regulations, 2004
(8)For periodical money returnsIn suits for declaration in respect of periodical charge or money return in favour of or against the plaintiff one half of a ad valorem fee payable on the charge for 5 years if the charge is annual and on the charge for one year if the period of the charge is less than one year;
