Supreme Court - Daily Orders
Chhavi Singhal vs Deepak Singhal on 13 January, 2017
Bench: Arun Mishra, Amitava Roy
ITEM NO.23 COURT NO.10 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(Civil) No.28/2017
CHHAVI SINGHAL Petitioner(s)
VERSUS
DEEPAK SINGHAL Respondent(s)
(With appln. (s) for exemption from filing O.T. and ex-parte Stay)
Date : 13/01/2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. H.C. Kharbanda, Adv.
Mr. T.N. Saxena, Adv.
Mr. Vipin Kumar Saxena, Adv.
Mr. Yash Pal Dhingra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We find no reason to entertain this transfer petition which is, accordingly, dismissed.
Pending applications, if any, stand disposed of.
(B.Parvathi) (Tapan Kumar Chakraborty)
Court Master Court Master
Signature Not Verified
Digitally signed by
SARITA PUROHIT
Date: 2017.01.14
12:44:33 IST
Reason: