Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 575] [Entire Act] State of Jharkhand - Subsection Section 575(1) in Jharkhand Municipal Act, 2011 (1)Every person employed in any business, trade, industrial undertaking or any other establishment and entitled to vote at an election to the municipalities of the State shall, on the day of poll, be granted a holiday.
