Madras High Court
M/S.Givan Pet Packaging vs M/S.Sri Balaji Preforms on 23 June, 2025
Author: N.Sathish Kumar
Bench: N.Sathish Kumar
C.R.P.No.739 of 2025
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 23.06.2025
CORAM
THE HONOURABLE MR.JUSTICE N.SATHISH KUMAR
C.R.P.No.739 of 2025
And
C.M.P.Nos.4246 and 9963 of 2025
M/s.Givan Pet Packaging ... Petitioner
Vs.
M/s.Sri Balaji Preforms,
Represented by its Partner,
Rakesh ... Respondent
Prayer:
Petition filed under Section 115 of Civil Procedure Code praying
to set aside the order passed in E.P.No.463 of 2024 on the file of XXVI
Assistant City Civil Court, Chennai in MSEFC/CR/220/2019 on the file
of MSEFC Council, Chennai dated 06.12.2024.
For Petitioner : Mr.A.Sathiya Prakash
For Respondent : Mr.T.Srikanth
ORDER
The learned counsel appearing for the petitioner would submit that they have already given change of vakalat. None appeared for the petitioner.
1/2https://www.mhc.tn.gov.in/judis ( Uploaded on: 26/06/2025 11:42:13 am ) C.R.P.No.739 of 2025 N.SATHISH KUMAR,J.
pri
2.The civil revision petition is dismissed for default. No costs.
Consequently, the connected miscellaneous petitions are closed.
23.06.2025 pri Index: Yes/ No Speaking Order: Yes/ No NCC: Yes/ No To
1.The XXVI Assistant City Civil Court, Chennai.
2.The MSEFC Council, Chennai.
C.R.P.No.739 of 2025And C.M.P.Nos.4246 and 9963 of 2025 23.06.2025 2/2 https://www.mhc.tn.gov.in/judis ( Uploaded on: 26/06/2025 11:42:13 am )