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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Gujarat - Subsection

Section 87(f) in The Gujarat Municipalities Act, 1963

(f)cleansing public streets, places and sewers, and all spaces, not being private property, which are open to the enjoyment of the public whether such places are vested in the municipality or not; removing noxious vegetation; and abating all public nuisances;