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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(1) in Bihar Taken over Elementary School Teachers' Promotion Rules, 1993

(1)There shall be constituted a District Establishment Committee at district level for promotion of teachers consisting of the following members:
(i)District Magistrate - Chairman.
(ii)Dy. Development Commissioner - Member.
(iii)District Superintendent of Education - Member Secretary.
(iv)District Education Officer - Member.
(v)District Inspectress of Schools - Member.
(vi)District Welfare Officer - Member:
Provided that if none of the officers mentioned at serial (i) to (vi) belong to SC or ST, in that case District Magistrate shall nominate one officer belonging to SC or ST in this committee.