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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(3)(iv) in The Orissa Offices of Village Police (Abolition) Act, 1964

(iv)The 1st December, 1965 in respect of all village police in the area of Khondmal Sub-division in the district of Phulbani, vide Notification No. 29554-P.-P2C-19/64/5-11-1965, published, vide Orissa Gazette 12-11-1965, Part III.]] at once.