Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

UT Chandigarh - Section

Section 1 in Court Fees (Punjab Amendment) Act, 1999

1. In sub-section (1) of Section 1, for the words, brackets and figures "the Court Fees (Punjab Amendment) Act, 1999", the words, brackets and figures "the Court Fees (Punjab Amendment) Act, 1999 as extended to the Union territory of Chandigarh" shall be substituted.