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[Cites 0, Cited by 0] [Section 120(2)] [Section 120] [Entire Act]

State of West Bengal - Subsection

Section 120(2)(l) in The West Bengal Panchayat Act, 1957

(l)the method and time of payment of taxes and other dues, the procedure of recovery; and the authority whose assistance may be taken by an Anchal Panchayat for the recovery of taxes and dues;