Section 114D(2)(ii) in Income Tax Rules, 1962

[Cites 0, Cited by 0] [Section 114D(2)] [Section 114D] [Entire Act]

Union of India - Subsection

Section 114D(2)(ii) in Income Tax Rules, 1962

(ii)where the declarations are received by the 31st March, be furnished by the 30th April of the financial year immediately following the financial year in which the form is received:

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Union of India - Subsection

Section 114D(2)(ii) in Income Tax Rules, 1962