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[Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(7)(a) in Assam Town and Country Planning Act, 1959

(a)the carrying out of works for the maintenance, improvement or other alteration of any buildings being works which affect only the interior of the building or which do not materially affect the use and the external appearance of the building;