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State of Uttar Pradesh - Section

Section 027 in The United Provinces Agriculturists Relief Act 1934

027.

[15th January, 1935]As Adapted and modified by the Government of India (Adaptation of Indian Laws) Order, 1937 and the Adaptation of Laws Order, 1950(Received the assent of the Governor of January 15, 1935, and of the Governor General on April 10, 1935, and was published5 under section 81 of the Government of India Act on April 27, 1935).An Act to make provision for the relief of agriculturists from indebtedness.Whereas it is expedient to make provision for the relief of agriculturists from indebtedness;And whereas the previous sanction of the Governor-General under section 80-A(3)(e) of the Government of India Act has been obtained to the passing of this Act;It is hereby enacted as follows :