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[Cites 2, Cited by 2]

Himachal Pradesh High Court

Shayam Lal Sharma vs . Ramesh Kumar & Anr. on 5 April, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Shayam Lal Sharma Vs. Ramesh Kumar & anr.

FAO No.61 of 2023 .

05.04.2023 Present: Mr. Y.P. Sood, Advocate, for the appellant.

Mr. Rajeev Sood, Advocate, for the respondents.

Notice. Mr. Rajeev Sood, Advocate, accepts notice on behalf of the respondents.

CMP No.3411 of 2023 No reply is intended to be filed to the application.

Heard.

In view of the averments made in the application, the same is allowed and the further proceedings pending before the Court of Civil Judge, Court No.6, Shimla, in Civil Suit No.16/1 of 2015, titled Ramesh Kumar & another Vs. Shyam Lal Sharma, are ordered to be stayed during the pendency of the appeal.

The application stands disposed of.




                                                          ( Sushil Kukreja )
             April 05, 2023                                     Judge
                  (VH)




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