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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(3)A salute shall not be fired on the occasions of a vessel wearing a Royal Standard or of President's flag, passing Indian shore saluting batteries and not intending to berth in the vicinity thereof.