Section 906(a) in Police Regulations, Bengal , 1943
(a)A stock book (in B. P. Form No. 169) shall be kept by the Armed Inspector in which shall be entered ordnance stores (except arms and ammunition), accoutrements, camp equipage, handcuffs, steel figures, cots, targets, greatcoats and waterproofs. The Superintendent may also order to be entered therein other Crown property which is kept in the custody of the Armed Inspector.
